Allahabad High Court
Mahendra Singh vs State Of U.P. & Others on 7 June, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- CRIMINAL MISC. WRIT PETITION No. - 10642 of 2011 Petitioner :- Mahendra Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Amit Singh Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Yogesh Chandra Gupta,J.
List this case on 8th July, 2011.
Order Date :- 7.6.2011 NS