Vijay Singh Chauhan & Another vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 2242 ALL
Judgement Date : 6 June, 2011

Allahabad High Court
Vijay Singh Chauhan & Another vs State Of U.P. & Others on 6 June, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10590 of 2011
 

 
Petitioner :- Vijay Singh Chauhan & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sunil Kumar,Balbeer Singh
 
Respondent Counsel :- Govt. Advocate,Rajesh Kumar Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case on 7th July, 2011.

Order Date :- 6.6.2011 NS