Allahabad High Court
Prakash vs The State Of U.P on 2 June, 2011
Bench: Ashwani Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- BAIL No. - 3900 of 2011 Petitioner :- Prakash Respondent :- The State Of U.P Petitioner Counsel :- Shailendra Singh Respondent Counsel :- Govt. Advocate Hon'ble Ashwani Kumar Singh,J.
Counter affidavit filed today is taken on record.
List in the last week of July, 2011.
Order Date :- 2.6.2011 Akhilesh/Adhir