Allahabad High Court
Dr. Veena Agrawal vs State Of U.P. & Another on 29 July, 2011
Bench: S.C. Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- CRIMINAL REVISION No. - 4952 of 2009 Petitioner :- Dr. Veena Agrawal Respondent :- State Of U.P. & Another Petitioner Counsel :- Amit Daga,A.Kumar Singh,Smt.Pratibha Chauhan Respondent Counsel :- Govt. Advocate,Pankaj Bharti Hon'ble S.C. Agarwal,J.
Revision is allowed.
For orders, see my order of date passed in criminal revision no.2393 of 2010 on the separate sheets.
Order Date :- 29.7.2011 ss