Allahabad High Court
Kalu vs State Of U.P. on 29 July, 2011
Bench: Amar Saran, Shyam Shankar Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4372 of 2011 Petitioner :- Kalu Respondent :- State Of U.P. Petitioner Counsel :- O.P. Rai Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
Admit.
Call for the lower court record at an early date.
List and connect alongwith Criminal Appeal No.3900 of 2011. Meanwhile learned Additional Government Advocate may file written objections under first proviso to section 389(1) Cr.P.C.
Order Date :- 29.7.2011 RU