Allahabad High Court
Fakaru @ Fakaruddin vs State Of U.P. on 29 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19439 of 2011 Petitioner :- Fakaru @ Fakaruddin Respondent :- State Of U.P. Petitioner Counsel :- Kameshwar Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
Put up this application along with the record of first bail application.
Order Date :- 29.7.2011 Gss