Allahabad High Court
Sukh Lal vs State Of U.P. And Others on 29 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42220 of 2011 Petitioner :- Sukh Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- Shri Kant Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 12.9.2011.
Order Date :- 29.7.2011 OP