Jaswant vs State Of U.P.

Citation : 2011 Latest Caselaw 3274 ALL
Judgement Date : 29 July, 2011

Allahabad High Court
Jaswant vs State Of U.P. on 29 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19443 of 2011
 

 
Petitioner :- Jaswant
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mata Prasad,Chandra Prakash Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned  AGA prays for and is granted three weeks time to file counter affidavit.

Rejoinder affidavit,  if any, may be filed within a week thereafter.

List thereafter.

Order Date :- 29.7.2011 Gss