Allahabad High Court
Ranendra Pratap vs State Of U.P. And Others on 28 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 42134 of 2011 Petitioner :- Ranendra Pratap Respondent :- State Of U.P. And Others Petitioner Counsel :- S.K. Tiwari Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned Standing Counsel has accepted notice on behalf of respondents.
A month's time is accorded to the learned Standing counsel to file counter affidavit.
List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheets of English I & II paper of Intermediate Examination -2011 be produced before this Court.
Order Date :- 28.7.2011 SRY