Allahabad High Court
Vivek Kumar vs State Of U.P. And Another on 28 July, 2011
Bench: Sibghat Ullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL FROM ORDER No. - 1589 of 2001 Petitioner :- Vivek Kumar Respondent :- State Of U.P. And Another Petitioner Counsel :- Ganga Prasad,Avinash Hajela,Mahipal Singh Respondent Counsel :- A.C.S.C.,Amit Sthelkar Hon'ble Sibghat Ullah Khan,J.
Learned Standing Counsel prays for two weeks' time for compliance of the order passed by this court, but I am not inclined to grant so much time for compliance.
Only five days' time is granted to the learned Standing Counsel for compliance of the order.
Accordingly, put up on 03.08.2011. Meanwhile, office shall contact on telephone and inform the Jaunpur Judgeship to comply with the earlier direction by the next date. Reminder shall be sent through FAX also.
Order Date :- 28.7.2011 PKC