Allahabad High Court
Shisu Pal Singh And Anr. vs State Of U.P. on 28 July, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4336 of 2011 Petitioner :- Shisu Pal Singh And Anr. Respondent :- State Of U.P. Petitioner Counsel :- Lovelesh Kumar Verma Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Heard learned counsel for the appellants and the learned AGA and perused the record.
Admit. Summon the lower court record.
The operation of the impugned order dated 08.07.2011 passed by the learned Additional Sessions Judge (Ex Cadre), Court No. 1, District Mainpuri in Criminal Misc. Case No. 08 of 2011 (State v Shishupal & others) will remain stayed till the disposal of this appeal provided each of the appellants deposits Rs. 30,000/- with the trial court within three weeks.
Order Date :- 28.7.2011 shailesh