Bijendra Nath Rai And Another vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 3231 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Bijendra Nath Rai And Another vs State Of U.P. And Others on 28 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41899 of 2011
 

 
Petitioner :- Bijendra Nath Rai And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Omkar Nath Rai,Govind Kumar Singh,Vijay Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect this petition with leading Writ Petition No. 35915 of 2011.

List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.

Order Date :- 28.7.2011 OP