Allahabad High Court
Bijendra Nath Rai And Another vs State Of U.P. And Others on 28 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41899 of 2011 Petitioner :- Bijendra Nath Rai And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Omkar Nath Rai,Govind Kumar Singh,Vijay Kumar Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 28.7.2011 OP