Allahabad High Court
Ramesh Kumar Rai And Others vs State Of U.P. And Others on 28 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41898 of 2011 Petitioner :- Ramesh Kumar Rai And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Omkar Nath Rai Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 28.7.2011 OP