Allahabad High Court
Saleem And Others vs State Of U.P. on 28 July, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4348 of 2011 Petitioner :- Saleem And Others Respondent :- State Of U.P. Petitioner Counsel :- Bakhteyar Yusuf Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Heard learned counsel for the appellants and the learned AGA and perused the impugned judgement.
Admit.
Summon the lower court's record.
Learned AGA prays for and is granted two week's time to file written objection against the bail prayer of the appellants.
Connect along with Criminal Appeal No. 4317 of 2011 and list in the week commencing 5th September 2011 for hearing on the bail prayer also showing the name of Mr. Pankaj Bharti for the complainant.
Order Date :- 28.7.2011 shailesh