Allahabad High Court
Dr. Kalicharan vs State Of U.P. on 28 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19361 of 2011 Petitioner :- Dr. Kalicharan Respondent :- State Of U.P. Petitioner Counsel :- Brij Raj Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Parcha filed by Sri Yogesh Srivastava on behalf of the complainant is taken on record.
On the request of the learned counsel for the applicant put up this case as fresh on 3.8.2011. By that time, supplementary affidavit, if any, may be filed.
Order Date :- 28.7.2011 Gss