Allahabad High Court
Dharmveer Singh vs State Of U.P. on 28 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19346 of 2011 Petitioner :- Dharmveer Singh Respondent :- State Of U.P. Petitioner Counsel :- R.D. Singh,Mayank Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Put up as fresh on 2.8.2011.
Order Date :- 28.7.2011 Gss