Dharmveer Singh vs State Of U.P.

Citation : 2011 Latest Caselaw 3194 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Dharmveer Singh vs State Of U.P. on 28 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19346 of 2011
 

 
Petitioner :- Dharmveer Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.D. Singh,Mayank Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Put up as fresh on 2.8.2011.

Order Date :- 28.7.2011 Gss