Allahabad High Court
Km. Vibha Tomar (Minor) vs State Of U.P. And Another on 28 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 42056 of 2011 Petitioner :- Km. Vibha Tomar (Minor) Respondent :- State Of U.P. And Another Petitioner Counsel :- V.K. Singh,Sharad Chandra Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned Standing Counsel has accepted notice on behalf of respondents.
A month's time is accorded to the learned Standing counsel to file counter affidavit.
List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheet of Science subject of High School Examination -2011 be produced before this Court.
Order Date :- 28.7.2011 SRY