Allahabad High Court
Satendra Pal Singh vs State Of U.P. on 28 July, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4337 of 2011 Petitioner :- Satendra Pal Singh Respondent :- State Of U.P. Petitioner Counsel :- Manish Tiwary,Ashwini Kumar Awasthi Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
As requested, put up on 8th August 2011 as fresh.
Order Date :- 28.7.2011 shailesh