Allahabad High Court
Abhishek Mishra vs State Of U.P. And Others on 28 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 41969 of 2011 Petitioner :- Abhishek Mishra Respondent :- State Of U.P. And Others Petitioner Counsel :- Shiva Kant Awasthi,Sudeep Pathak Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned Standing Counsel has accepted notice on behalf of respondent nos. 1 to 3.
A month's time is accorded to the learned Standing counsel to file counter affidavit.
List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheet of Science subject of High School School Examination -2011 be produced before this Court.
Order Date :- 28.7.2011 SRY