Allahabad High Court
Niranjan Singh vs State Of U.P. on 28 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19337 of 2011 Petitioner :- Niranjan Singh Respondent :- State Of U.P. Petitioner Counsel :- Kailash Prasad Pandey Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 2.8.2011.
Order Date :- 28.7.2011 Gss