Allahabad High Court
Pankaj Tomer vs Amin Khan And Others on 28 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2562 of 2011 Petitioner :- Pankaj Tomer Respondent :- Amin Khan And Others Petitioner Counsel :- Kamini Pande,Anand Pandey Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 28.7.2011 NS