Pankaj Tomer vs Amin Khan And Others

Citation : 2011 Latest Caselaw 3179 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Pankaj Tomer vs Amin Khan And Others on 28 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2562 of 2011
 

 
Petitioner :- Pankaj Tomer
 
Respondent :- Amin Khan And Others
 
Petitioner Counsel :- Kamini Pande,Anand Pandey
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 28.7.2011 NS