Allahabad High Court
Lali Devi vs The National Insurance Co. Ltd., ... on 27 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 336 of 2000 Petitioner :- Lali Devi Respondent :- The National Insurance Co. Ltd., Gorakhpur And Another Petitioner Counsel :- Piyush Mishra Respondent Counsel :- Ajay Kumar,Ajay Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
As prayed, list in the next cause list.
Order Date :- 27.7.2011 NS