Allahabad High Court
Sachin vs State Of U.P. on 27 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19258 of 2011 Petitioner :- Sachin Respondent :- State Of U.P. Petitioner Counsel :- Apul Misra,P.N. Misra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 2.8.2011.
Order Date :- 27.7.2011 Gss