Allahabad High Court
Smt. Alka Jain vs Collector Agra & Others on 27 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 393 of 1999 Petitioner :- Smt. Alka Jain Respondent :- Collector Agra & Others Petitioner Counsel :- Dilip Gupta Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made on behalf of Smt. Sunita Agrawal, learned counsel for the appellant, the case is directed to be listed after three weeks, so as to enable her to obtain instructions in the matter.
Order Date :- 27.7.2011 NS