Allahabad High Court
Constable Brijesh Kumar And ... vs State Of U.P. And Others on 27 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41526 of 2011 Petitioner :- Constable Brijesh Kumar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Gopal Misra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 27.7.2011 OP