Allahabad High Court
Islam vs State Of U.P. on 27 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19285 of 2011 Petitioner :- Islam Respondent :- State Of U.P. Petitioner Counsel :- Ashfaq Ahmad Ansari Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted four weeks time to file counter affidavit.
List thereafter.
Order Date :- 27.7.2011 Gss