Allahabad High Court
Anjali Devi vs State Of U.P. And Others on 27 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 37503 of 2011 Petitioner :- Anjali Devi Respondent :- State Of U.P. And Others Petitioner Counsel :- Anand Kumar Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
On the matter being taken up, it is informed by the learned counsel for the petitioner that he could not comply with the order dated 12.07.2011. On his request, two weeks' time is accorded to him in that direction.
List after two weeks.
Order Date :- 27.7.2011 SRY