Allahabad High Court
Devki Nandan Pathak vs New India Assurance Co. & Another on 27 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 454 of 1999 Petitioner :- Devki Nandan Pathak Respondent :- New India Assurance Co. & Another Petitioner Counsel :- Ajit Kumar,Mohit Kumar Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made by Sri Ajay Maurya, learned counsel for the appellant, the case is directed to be listed after three weeks, so as to enable him to do the needful in view of the office report dated 26.5.2011/5.7.2011.
Order Date :- 27.7.2011 NS