Allahabad High Court
C/M, Janta Shiksha Prasar Samiti & ... vs Asst. Registrar Firms Societies & ... on 27 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 46121 of 2009 Petitioner :- C/M, Janta Shiksha Prasar Samiti & Others Respondent :- Asst. Registrar Firms Societies & Chits & Others Petitioner Counsel :- Amit Saxena Respondent Counsel :- C.S.C.,V.K.S. Chandel Hon'ble V.K. Shukla,J.
List this case before another Bench in the next cause list before another Bench, after taking nomination from Hon'ble the Chief Justice/Senior Judge.
Order Date :- 27.7.2011 SRY