Allahabad High Court
M/S Sahmalpur Cold Storage & ... vs U.P.State Financial Corporation ... on 27 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 2 of 2000 Petitioner :- M/S Sahmalpur Cold Storage & Another Respondent :- U.P.State Financial Corporation & Others Petitioner Counsel :- S.P.Singh Respondent Counsel :- S.C,H.R. Mishra,P.S. Baghel Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri S.P. Singh, learned counsel for the appellants, has sent illness slip.
The case is passed over for the day.
Order Date :- 27.7.2011 NS