Allahabad High Court
M/S Hindustran Petroleum ... vs Ramesh Chandra Rai on 26 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 6 of 2011 Petitioner :- M/S Hindustan Petroleum Corporation & Others Respondent :- Ramesh Chandra Rai Petitioner Counsel :- Vikash Budhwar,Manoj Mishra Respondent Counsel :- K.K. Dubey Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri K.K. Dubey, learned counsel for the plaintiff-respondent prays for and is granted 48 hours' time for filing paper book on behalf of the plaintiff-respondent.
Sri Vikas Budhwar, learned counsel fore the defendants-appellants prays for and is granted four weeks' time to file paper book on behalf the defendants-appellants.
List immediately thereafter.
Order Date :- 26.7.2011 NS