Allahabad High Court
Seraj Ahmad vs State Of U.P. And Others on 26 July, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4262 of 2011 Petitioner :- Seraj Ahmad Respondent :- State Of U.P. And Others Petitioner Counsel :- Vinay Saran Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Summon the lower court record. List immediately after the receipt of the record.
Order Date :- 26.7.2011 shailesh