Allahabad High Court
Keshav Singh Yadav And Another vs State Of U.P. And Others on 26 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41372 of 2011 Petitioner :- Keshav Singh Yadav And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- A.R.Dube Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 5.9.2011.
Order Date :- 26.7.2011 OP