Allahabad High Court
Bajaj Allianz General Insurance ... vs Brijesh Kumar @ Pappu And Another on 26 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1097 of 2011 Petitioner :- Bajaj Allianz General Insurance Co. Ltd. Respondent :- Brijesh Kumar @ Pappu And Another Petitioner Counsel :- Rahul Sahai Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
As prayed, put up as fresh on 10th August, 2011.
Order Date :- 26.7.2011 NS