Allahabad High Court
Dharmendra Chaudhary vs State Of U.P. on 26 July, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4287 of 2011 Petitioner :- Dharmendra Chaudhary Respondent :- State Of U.P. Petitioner Counsel :- Shakti Dhar Dube,Neeraj Dube Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Summon the lower court's record through special messenger and put up on 25th August 2011 as fresh for admission.
Order Date :- 26.7.2011 shailesh