Dharmendra Chaudhary vs State Of U.P.

Citation : 2011 Latest Caselaw 3067 ALL
Judgement Date : 26 July, 2011

Allahabad High Court
Dharmendra Chaudhary vs State Of U.P. on 26 July, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4287 of 2011
 

 
Petitioner :- Dharmendra Chaudhary
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shakti Dhar Dube,Neeraj Dube
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Summon the lower court's record through special messenger and put up on 25th August 2011 as fresh for admission.

Order Date :- 26.7.2011 shailesh