Pradeep Singh (Minor) vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 3064 ALL
Judgement Date : 26 July, 2011

Allahabad High Court
Pradeep Singh (Minor) vs State Of U.P. And Others on 26 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41151 of 2011
 

 
Petitioner :- Pradeep Singh (Minor)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogendra Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted one month's time to file counter affidavit.

List after one month on 02.09.2011.

On the said date learned standing counsel shall inform the outcome of the scrutiny applied for by the petitioner and shall also produce the answer sheet of Chemistry II paper of Intermediate Examination-2011.

Order Date :- 26.7.2011 SRY