Allahabad High Court
Constable No. 2511 C.P. Sukhveer ... vs State Of U.P. And Others on 26 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41122 of 2011 Petitioner :- Constable No. 2511 C.P. Sukhveer Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Munesh K. Sharma Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
The contention of the petitioner is that despite the order dated 1.4.2010 passed by the D.I.G. (Establishment) by which the petitioner has been transferred from G.R.P. Gorakhpur to Aligarh, but he is not being relived in pursuance of the said order.
Learned Standing Counsel is directed to seek instruction in the matter.
Put up on Monday i.e. on 1.8.2011 as fresh.
Order Date :- 26.7.2011 OP