Allahabad High Court
Constable (475 ... vs State Of U.P. And Others on 26 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41429 of 2011 Petitioner :- Constable (475 C.P.)(P.N.O.912480899) Shilendra Kumar & Ors. Respondent :- State Of U.P. And Others Petitioner Counsel :- Anil Tiwari,Jaswant Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 26.7.2011 OP