Allahabad High Court
Seema Devi vs State Of U.P. And Others on 26 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41407 of 2011 Petitioner :- Seema Devi Respondent :- State Of U.P. And Others Petitioner Counsel :- P.N. Tiwari Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel is directed to produce inquiry report and the complete record of the case on 9.8.2011.
Put up on 9.8.2011 as fresh.
Order Date :- 26.7.2011 OP