Allahabad High Court
Radhey Shyam Shukla vs State Of U.P. & Another on 25 July, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- WRIT - A No. - 5877 of 2005 Petitioner :- Radhey Shyam Shukla Respondent :- State Of U.P. & Another Petitioner Counsel :- Rahul Mishra Respondent Counsel :- C.S.C.,Amit Sthalekar,K.R.Sirohi Hon'ble Yogesh Chandra Gupta,J.
As prayed, put up on 28.7.2011.
Order Date :- 25.7.2011 NS