Allahabad High Court
Ved Prakash vs State Of U.P. on 25 July, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10647 of 2011 Petitioner :- Ved Prakash Respondent :- State Of U.P. Petitioner Counsel :- Sunita Chauhan Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Put up on 8th August 2011 as fresh. On the next date, the Investigating Officer is required to be present in person before this Court along with the case diary and relevant records relating to the criminal history of the applicant.
Let a free copy of this order be given to the learned AGA today for compliance.
Order Date :- 25.7.2011 shailesh