Allahabad High Court
Ram Bharose vs State Of U.P. And Others on 25 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41078 of 2011 Petitioner :- Ram Bharose Respondent :- State Of U.P. And Others Petitioner Counsel :- Udai Chandani,Amrit Raj Chaurasiya,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 25.7.2011 OP