Allahabad High Court
Kumari Durga Patel vs State Of U.P. And Others on 25 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 40941 of 2011 Petitioner :- Kumari Durga Patel Respondent :- State Of U.P. And Others Petitioner Counsel :- Saroj Yadav Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted one month's time to file counter affidavit.
List after one month on 01.09.2011.
On the said date learned standing counsel shall inform the outcome of the scrutiny applied for by the petitioner and shall also produce the answer sheets of Physics I and II papers of Intermediate Examination-2011.
Order Date :- 25.7.2011 SRY