Allahabad High Court
Hitendra Verma vs State Of U.P. And Others on 25 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 40963 of 2011 Petitioner :- Hitendra Verma Respondent :- State Of U.P. And Others Petitioner Counsel :- Vashistha Tiwari,Ajay Kumar Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
As prayed, list on 9.8.2011. It is made clear that this Court has not entertained the petition yet.
Order Date :- 25.7.2011 OP