Allahabad High Court
Kumar Saurabh And Others vs State Of U.P. And Others on 22 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 40754 of 2011 Petitioner :- Kumar Saurabh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Vivek Prakash Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 5.9.2011.
Order Date :- 22.7.2011 OP