Allahabad High Court
Shiv Singh & Others vs Smt. Amresh Devi & Others on 22 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 201 of 2011 Petitioner :- Shiv Singh & Others Respondent :- Smt. Amresh Devi & Others Petitioner Counsel :- Saurabh Gaur,A.B.L. Gour Respondent Counsel :- Rajeev Ojha Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
In view of the office report dated 21st July, 2011 regarding service of notice issued to the respondents on the Delay Condonation Application, let service of notice be awaited.
List this case on 8th August, 2011 when the office will submit fresh report regrading service of notice.
Order Date :- 22.7.2011 NS