Allahabad High Court
Darshan Singh vs State Of U.P. Thru Sec. Power And ... on 22 July, 2011
Bench: Prakash Krishna, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 3673 of 2010 Petitioner :- Darshan Singh Respondent :- State Of U.P. Thru Sec. Power And Energy Lko. And Others Petitioner Counsel :- Vishnu Gupta,R.O.V.S. Chauhan,S.O.V.S. Chauhan Respondent Counsel :- C.S.C.,Rajesh Tripathi Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of Sri R.O.V.S. Chauhan, Advocate.
Order Date :- 22.7.2011 NS