Rajesh Pandey vs State Of U.P.

Citation : 2011 Latest Caselaw 2952 ALL
Judgement Date : 22 July, 2011

Allahabad High Court
Rajesh Pandey vs State Of U.P. on 22 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18664 of 2011
 

 
Petitioner :- Rajesh Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- C.S. Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant put up this case as fresh on 27.7.2011.

Order Date :- 22.7.2011 Gss