Allahabad High Court
Rajesh Pandey vs State Of U.P. on 22 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18664 of 2011 Petitioner :- Rajesh Pandey Respondent :- State Of U.P. Petitioner Counsel :- C.S. Sharma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed by learned counsel for the applicant put up this case as fresh on 27.7.2011.
Order Date :- 22.7.2011 Gss