Allahabad High Court
Surendra @ Swami vs State Of U.P. on 22 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18613 of 2011 Petitioner :- Surendra @ Swami Respondent :- State Of U.P. Petitioner Counsel :- Radhey Shyam Shukla Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed list this case in the week commencing 23.8.2011.
Order Date :- 22.7.2011 Gss