Allahabad High Court
Randhir Singh vs State Of U.P. And Others on 22 July, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 40629 of 2011 Petitioner :- Randhir Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Anoop Trivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 22.7.2011 OP