Randhir Singh vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 2949 ALL
Judgement Date : 22 July, 2011

Allahabad High Court
Randhir Singh vs State Of U.P. And Others on 22 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40629 of 2011
 

 
Petitioner :- Randhir Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anoop Trivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 22.7.2011 OP